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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(5) in The Uttar Banga Krishi Viswavidyalaya Act, 2000

(5)The constitution of the research council shall be as follows :-
(a)the Vice-Chancellor;
(b)the Registrar,
(c)the Director of Research;
(d)The Director of Extension Education;
(e)the Director of Farms;
(f)the Deans of the Faculties;
(g)the Associate Director of Research or the person in-charge of regional research stations;
(h)five Teachers of the University of whom at least one shall be from each Faculty, to be nominated by the Vice-Chancellor by rotation;
(i)the Director of Agriculture, Government of West Bengal, or his nominee;
(j)the Director of Horticulture, Government of West Bengal, or his nominee;
(k)the Chief Environment Officer, Government of West Bengal, or his nominee;
(l)the Principal Chief Conservator of Forests, Government of West Bengal, or his nominee;
(m)the Director of Sericulture, Government of West Bengal, or his nominee;
(n)the Chief Scientific Officer, Department of Science and Technology, Government of West Bengal, or his nominee;
(o)one nominee of the Indian Council of Agricultural Research;
(p)one nominee of tea research association;
(q)two eminent scientists, nominated by the State Government;
(r)one scientist from each regional research station, nominated by the Director of Research.