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Supreme Court - Daily Orders

M/S Radha Madhav Engineering ... vs Rashtriya Ispat Nigam Limited (Rinl) on 28 March, 2025

Author: Surya Kant

Bench: Surya Kant

                                                 1

     ITEM NO.30                         COURT NO.3                 SECTION XII-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).5067/2022

     [Arising out of impugned final judgment and order dated 22-09-2021
     in CCA No.11/2019 passed by the High Court of Andhra Pradesh at
     Amravati]

     M/S RADHA MADHAV ENGINEERING ENTERPRISES                       Petitioner(s)

                                                VERSUS

     RASHTRIYA ISPAT NIGAM LIMITED (RINL) & ORS.                    Respondent(s)

     WITH
     SLP(C) No. 14233/2022 (XIV)
     IA   No.    162626/2022   -              PERMISSION      TO   FILE    ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES

     Date : 28-03-2025 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE SURYA KANT
                         HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH

     For Petitioner(s)            Mr. Tushar Mehta, Solicitor General
                                  Ms. Neetica Sharma, Adv.
                                  Mr. Naman Saraswat, Adv.
                                  Mr. Tavinder Sidhu, Adv.
                                  Mr. Kanav Singhal, Adv.
                                  For M/S. M.V. Kini & Associates, AOR

                                  Mr. P.B. Suresh, Sr. Adv.
                                  Mr. Vipin Nair, AOR
                                  Mr. Aditya Narendranath, Adv.
                                  Mrs. M.B. Ramya, Adv.
                                  Mrs. Madhavi Yadav, Adv.
                                  Mrs. Deeksha Gupta, Adv.

     For Respondent(s)            Mr. Amarjit Singh Bedi, Adv.
                                  Ms. Surekha Raman, Adv.
                                  Mr. Varun Chandiok, Adv.
                                  Mr. Shreyash Kumar, Adv.
Signature Not Verified
                                  Mr. Imlikaba Jamir, Adv.
                                  For M/S. K J John And Co, AOR
Digitally signed by
SATISH KUMAR YADAV
Date: 2025.03.29
16:35:55 IST
Reason:



                                  Mr. Siddharth Bhatnagar, Sr. Adv.
                                  Ms. Samapika Biswal, AOR
                                  Ms. Pavitra Kaur, Adv.
                                 2

                   Ms. Pracheta Kar, Adv.
                   Ms. Soumya Sannidhanam, Adv.
                   Ms. Mehak Kumar, Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

1. Post these matters for hearing on 20.05.2025(NMD).

2. Meanwhile, the counter affidavit, if not filed, may also be placed on record.

(SATISH KUMAR YADAV) (PREETHI T.C.) ADDITIONAL REGISTRAR ASSISTANT REGISTRAR