Supreme Court - Daily Orders
M/S Radha Madhav Engineering ... vs Rashtriya Ispat Nigam Limited (Rinl) on 28 March, 2025
Author: Surya Kant
Bench: Surya Kant
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ITEM NO.30 COURT NO.3 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).5067/2022
[Arising out of impugned final judgment and order dated 22-09-2021
in CCA No.11/2019 passed by the High Court of Andhra Pradesh at
Amravati]
M/S RADHA MADHAV ENGINEERING ENTERPRISES Petitioner(s)
VERSUS
RASHTRIYA ISPAT NIGAM LIMITED (RINL) & ORS. Respondent(s)
WITH
SLP(C) No. 14233/2022 (XIV)
IA No. 162626/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
Date : 28-03-2025 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH
For Petitioner(s) Mr. Tushar Mehta, Solicitor General
Ms. Neetica Sharma, Adv.
Mr. Naman Saraswat, Adv.
Mr. Tavinder Sidhu, Adv.
Mr. Kanav Singhal, Adv.
For M/S. M.V. Kini & Associates, AOR
Mr. P.B. Suresh, Sr. Adv.
Mr. Vipin Nair, AOR
Mr. Aditya Narendranath, Adv.
Mrs. M.B. Ramya, Adv.
Mrs. Madhavi Yadav, Adv.
Mrs. Deeksha Gupta, Adv.
For Respondent(s) Mr. Amarjit Singh Bedi, Adv.
Ms. Surekha Raman, Adv.
Mr. Varun Chandiok, Adv.
Mr. Shreyash Kumar, Adv.
Signature Not Verified
Mr. Imlikaba Jamir, Adv.
For M/S. K J John And Co, AOR
Digitally signed by
SATISH KUMAR YADAV
Date: 2025.03.29
16:35:55 IST
Reason:
Mr. Siddharth Bhatnagar, Sr. Adv.
Ms. Samapika Biswal, AOR
Ms. Pavitra Kaur, Adv.
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Ms. Pracheta Kar, Adv.
Ms. Soumya Sannidhanam, Adv.
Ms. Mehak Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. Post these matters for hearing on 20.05.2025(NMD).
2. Meanwhile, the counter affidavit, if not filed, may also be placed on record.
(SATISH KUMAR YADAV) (PREETHI T.C.) ADDITIONAL REGISTRAR ASSISTANT REGISTRAR