Section 44(2)(ix) in Andhra Pradesh Excise (Lease of right of selling by shop and conditions of licenses) Rules, 2005

[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

(ix)Defaulters in payment of an amount due to the State Government under the Andhra Pradesh Excise Act or the Rules made thereuder.

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