National Green Tribunal
News Item Titled "Veerangal Odai ... vs Water Resources Department Tamilnadu on 17 June, 2025
Item No.16:-
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
[Through Physical Hearing (Hybrid Option)]
Original Application No.140 of 2024 (SZ)
IN THE MATTER OF:
Tribunal on its own motion SUO MOTU
based on the news item published in The
Times of India, Chennai Edition
dt.09.04.2024 under the caption "Veerangal
Odai becomes latest target of land sharks"
With
Water Resources Department,
Rep. by its Addl. Chief Secretary,
Chennai and Ors.
... Respondent(s)
Date of hearing: 17.06.2025.
CORAM:
HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER
HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER
For Applicant(s): Suo Motu.
For Respondent(s): Dr. D. Shanmuganathan for R1, R2 & R4.
Mr. S. Sai Sathya Jith for R3.
Dr. S.B. Nirmalatha for R5.
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ORDER
1. Pursuant to the Tribunal's order dated 07.02.2025, the Greater Chennai Corporation (GCC) has yet to file the detailed report.
2. Post the matter on 22.08.2025.
Sd/-
Smt. Justice Pushpa Sathyanarayana, JM Sd/-
Dr. Satyagopal Korlapati, EM O.A. No.140/2024(SZ) 17th June, 2025. Mn.
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