Section 90(3)(b) in Rajasthan Co-operative Societies Rules, 2003

[Cites 0, Cited by 0] [Section 90(3)] [Section 90] [Entire Act]

(b)full details showing how the provision of clauses (a), (b) and (c) o f the proviso to sub-section (1) of section 89 have been complied with;

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