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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Jharkhand - Subsection

Section 12(iv) in Bihar Narcotic Drugs and Psychotropic Substances Rules, 1985

(iv)The Director or Deputy Director of the Civil Veterinary Department or the officer of the Department incharge of range if the person importing interstate or transporting is incharge of a veterinary hospital.