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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(4)(i) in The M.P. Van Upaj other than Timber (Vyapar Viniyaman) Niyam, 1969

(i)The application for agency, complete in all respects including the prescribed application fee shall be submitted to such authority, by such date and in such manner as may be specified in the aforesaid notice.