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Union of India - Section

Section 15 in The Companies (Incorporation) Rules, 2014

15. [ Declaration from Subscribers and First Directors. [Substituted by Notification No. G.S.R. 708(E), dated 27.7.2018 (w.e.f. 31.3.2014).]

- For the purposes of clause (c) of sub-section (1) of section 7, the declaration shall be submitted by each of the subscribers to the memorandum and each of the first directors named in the articles in Form No.INC-9.]