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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(2) in The U.P. Fisheries (Gazetted) Service Rules, 1993

(2)A candidate for direct recruitment to the post of Assistant Director who has served under the State Government or Central Government in a Department relating to Fisheries and has acquired two years experience in the work connected with Fish Production shall, other things being equal, be given preference.