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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(3) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000

(3)If the Commissioner considers it necessary, in addition to the certificate of a Bridge Engineer employed for the purpose, he can call for the Load Deflection Test under the loads for which the bridge is designed and where this is not possible under the heaviest loads available.