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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2) in Atomic Energy (Radiation Protection) Rules, 2004

(2)In the interest of safety of the radiation installation, workers, public and the environment, the competent authority may issue such directions as it may deem fit for ensuring safety including the immediate shutting down of the radiation installation and the employer shall comply with the directions.