Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(2A) in The Gujarat University Act, 1949 (2A)[ "Constituent College" means a University College or an affiliated college made constituent under section 41;] [Clause (2A) was inserted by Bombay 30 of 1954, section 9 (2).]
