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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 5(3)(b) in Securities and Exchange Board of India (Settlement Proceedings) Regulations, 2018

(b)whether the applicant has provided an exit or purchase option to investors in compliance with securities laws, to the satisfaction of the Board;