Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72L] [Entire Act] Bombay Presidency - Subsection Section 72L(b) in The Bombay Dentists Rules, 1951 (b)That having been proved to have been convicted of the offence alleged against him in the notice, the Registrar be directed to erase his name from the register.
