Section 177 in The Navy (Pay And Allowances) Regulations, 1966
177. Admissibility and rates.
(1)When pay is inadmissible to sailors during the period they are in civil, military, naval or air force custody awaiting trial, they shall receive an allowance of two rupees per month for the purchase of essential toilet requisites like tooth paste, soap and the like.(2)The allowance shall be payable monthly in advance.[SUBSISTENCE ALLOWANCE] [Inserted by S.R.O. 9-E, dated 19th March, 1974]
