Section 12 in The Gujarat Shops and Establishments (Employees Life Insurance) Act, 1980
12. Expenses of local authority to be paid out of its fund.
- Notwithstanding anything contained in any enactment in regard to any municipal or local fund, all expenses incurred by a municipality or any other local authority under and for the purposes of this Act shall be paid out of the municipal or local fund, as the case may be.
