Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act] NCT Delhi - Subsection Section 15(3)(m) in The Delhi Apartment ownership Act, 1986 (m)Maintenance, repair and replacement of the common areas and facilities and payment therefor,