Section 112 in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998
112. Access to floor.
- The employer shall ensure at a construction site of a building or other construction work that safe access to and egress from every building is provided at all times in the course of demolition of such building by means of entrances, hallways, stairway or ladder runs which are so protected as to safeguard the building workers using such means from falling material or articles.
