Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 1402 in The Immigrants (Expulsion From Assam) Act, 1950 1402. [1st March, 1950]An Act to provide for the expulsion of certain Immigrants from Assam.Be it enacted by Parliament as follows:--
