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State of Rajasthan - Section

Section 59 in Rajasthan Registration Rules, 1955

59. Indexes to be prepared on printed forms.

- The current indexes, required by section 54 to be kept up in every registration office shall be prepared on printed forms to be supplied from the Government Press through the Inspector of Registration on indent being submitted to the office of the Inspector General. The sheets should be headed with the different letters of the alphabet by the registering officer. At the end of the year all used sheets should be bound up in their proper alphabetical order.