Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1153] [Entire Act]

State of Haryana - Subsection

Section 1153(d) in Punjab Jail Manual

(d)to prepare correctly and despatch punctually all returns, bills, etc., required of him by the orders in force under the direction of the Superintendent;