Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 568(6)] [Section 568] [Entire Act]

State of Uttar Pradesh - Subsection

Section 568(6)(g) in Rules under the United Provinces Excise Act, 1910

(g)"tree" means Tar or Khajur tree or any other kind of palm tree capable of yielding 'Nira'.