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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Himachal Pradesh - Subsection

Section 14(5) in Himachal Pradesh Food Security Rules, 2019

(5)Before appointment, the Chairperson and member of the State Commission shall have to give an undertaking that he/she does not and will not have any such financial or other interests as is likely to affect prejudicially his/her functions as such.