Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] NCT Delhi - Subsection Section 67(1) in The Delhi Metro Airport Express Line, General Rules, 2010 (1)All work which are planned to extend beyond non traffic hours into the hours when train services normally operate shall be notified at least one month before.
