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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(m) in The Bihar Electricity Supply Undertakings (Acquisition) Act, 1979

(m)all wages or salary, bonus or any other payments of any employee in respect of service rendered to the licensee and any compensation payable to any worker under any provisions of chapter V-A of the Industrial Disputes Act, 1947;