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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Kerala - Subsection

Section 13(1)(b) in Kerala Compensation For Tenants Improvements Act, 1958

(b)the cost of-
(i)cultivating and harvesting a crop of paddy;
(ii)planting, protecting and maintaining a cocoanut tree, an areacanut tree, a jack tree, a mango tree, such other tree as may be notified by the Government from time to time and a pepper vine, until the tree or vine is in bearing;
(iii)protecting and maintaining a cocoanut tree, an arecanut tree, a jack tree, a mango tree, such other tree as may be notified by the Government from to time a and a pepper vine for one your when in bearing.