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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(12) in Chhattisgarh Public Distribution System (Control) Order, 2004

(12)The ration cardholder shall be entitled to draw essential commodities from a Fair Price Shop within her/his eligibility. It is not necessary for the card holder to lift the entire quantity of food grains/other commodity that she/he is entitled for in one installment but can do so in a number of installments.