Supreme Court - Daily Orders
T Venmathi And Ors. vs The State Of Tamil Nadu And Ors. on 10 October, 2017
Bench: Adarsh Kumar Goel, Deepak Gupta
ITEM NO.1004 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 2270-2280/2017 in C.A. No. 4777-4787/2008
T VENMATHI AND & ORS. Petitioner(s)
VERSUS
STATE OF TAMIL NADU AND & ORS. Respondent(s)
(FOR ADMISSION)
Date : 10-10-2017 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE DEEPAK GUPTA
By Circulation
UPON perusing papers the Court made the following
O R D E R
The review petitions are dismissed in terms of the signed order.
(MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER (Signed order is placed on the file) Signature Not Verified Digitally signed by MADHU BALA Date: 2017.10.12 05:17:34 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (CIVIL)NOS.2270-2280 OF 2017 IN CIVIL APPEAL NOS. 4777-4787 OF 2008 T. VENMATHI AND ORS. ...Petitioners VERSUS STATE OF TAMIL NADU AND ORS. ...Respondents O R D E R We have carefully gone through the review petitions and the connected papers. However, we do not find any merit in the review petitions. Accordingly, the review petitions are dismissed.
...........................J. [ADARSH KUMAR GOEL] ...........................J. [DEEPAK GUPTA] NEW DELHI;
OCTOBER 10, 2017.