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[Cites 0, Cited by 0] [Section 381(1)] [Section 381] [Entire Act]

State of Uttar Pradesh - Subsection

Section 381(1)(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)[the Tribunal] [Substituted by U.P. Act 24 of 1972.] grants a certificate that the case is a fit one for appeal, or