Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Section 118] [Entire Act] State of Kerala - Subsection Section 118(b) in Kerala Police Act, 2011 (b)knowingly spreads rumours or gives false alarm to mislead the police, fire brigade or any other essential service; or
