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[Cites 0, Cited by 0] [Section 30G] [Entire Act]

Union of India - Subsection

Section 30G(1) in The Narcotic Drugs And Psychotropic Substances Rules, 1985

(1)No consignment of poppy straw shall be transported, imported inter-State or exported inter-State unless such consignment is accompanied by a consignment note in Form No. 2B and in the manner provided in this rule.