Patna High Court - Orders
Niraj Kumar Singh & Anr vs State Of Bihar & Ors on 20 April, 2009
Author: Mridula Mishra
Bench: Mridula Mishra
IN THE HIGH COURT OF JUDICATURE AT PATNA
M.J.C. No.1558 of 2007
NIRAJ KUMAR SINGH & ANR. Vrs. THE STATE OF BIHAR & ORS.
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/2/ 20.04.2009 Counsel for the petitioners submits that direction of this Court in C.W.J.C. No. 14385 of 2006 has already been complied.
Considering this
fact, this contempt
proceeding is dropped. (Mridula Mishra, J.) Cp:2/S.A.