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Punjab-Haryana High Court

Smt. Chanderpati And Others vs State Of Haryana And Another on 2 February, 2011

Author: Rajesh Bindal

Bench: Rajesh Bindal

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH


                                            R.F.A. No. 415 of 2008 (O&M)
                                             (L.A.C. No.108 of 2002)


Smt. Chanderpati and others
                                           ...... Appellants
                         Versus


State of Haryana and another
                                           .... Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. S.K. Bhardwaj, Advocate, for the appellants.

Mr. Ashish Gupta, Asstt. Advocate General, Haryana. RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.2106 of 2006, titled as State of Haryana Versus Banwari and others.

(RAJESH BINDAL) 02.02.2011 JUDGE sarita