Punjab-Haryana High Court
Smt. Chanderpati And Others vs State Of Haryana And Another on 2 February, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 415 of 2008 (O&M)
(L.A.C. No.108 of 2002)
Smt. Chanderpati and others
...... Appellants
Versus
State of Haryana and another
.... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. S.K. Bhardwaj, Advocate, for the appellants.
Mr. Ashish Gupta, Asstt. Advocate General, Haryana. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.2106 of 2006, titled as State of Haryana Versus Banwari and others.
(RAJESH BINDAL) 02.02.2011 JUDGE sarita