(30)"opium” means—(a)the capsules of the poppy (Papaver Somaniforum L), whether in their original form or cut, or crushed or powdered and whether or not the juice has been extracted therefrom ;(b)the spontaneously coagulated juice of such capsules which has not been submitted to any manipulation other than those necessary for packing and transport; and(c)any mixture with or without neutral materials of any of the above forms of opium;but does not include any preparations containing not more than 0.2 per cent of morphine, or a manufactured drug as defined in section 2 of the "Dangerous Drugs of Act, 1930 (II of 1930.)”
