Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Kerala - Section Section 8 in Kerala Survey and Boundaries Act 1961 8. Survey to be carried out in the prescribed manner. - Every Survey Officer shall be bound to carry out the survey in the manner prescribed.
