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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(4)(e) in First Statutes of the Indus University, Gujarat, India

(e)Two Deans or Directors of constituent Institutes or Centers of the university, by rotation, to be nominated by Provost (Executive President) with prior approval of President