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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(4) in The Juvenile Justice (Punjab) Rules, 1987

(4)On receipt of transfer orders from the proper authority the Superintendent shall arrange to escort the juvenile to the new institution. The juvenile shall be properly dressed and proper arrangements for his food may be made till he reaches the new institution. The juvenile's case file containing the record of the juvenile shall be sent along with the juvenile. The parents or guardians shall be informed about the juvenile's transfer and reasons therefor.