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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Sikkim - Subsection

Section 17(1)(b) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(b)if any such claims has been made, the period specified in section 14 for appeal from the order passed on such claims has elapsed, and all appeals, if any, presented within such period have been disposed of by the Appellate Authority, and