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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(1) in The Official Trustees Act, 1913

(1)If any claim is made to any moneys so transferred and such claim is established to the satisfaction of the prescribed authority, the Government [* * *] [The words "of India" omitted by Act 21 of 1922, Section 4.] shall pay to the claimant the amount in respect of which the claim is established.