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[Cites 0, Cited by 0] [Section 52I(1)] [Section 52I] [Entire Act]

Union of India - Subsection

Section 52I(1)(b) in The Narcotic Drugs And Psychotropic Substances Rules, 1985

(b)in the event of any breach, by the holder of such authorisation or by his servant or by any one acting with his express or implied permission on his behalf, of any of the terms and conditions of such authorisation or of any authorisation previously held by him.