Allahabad High Court
Digvijay Nath Tiwari And 4 Others vs State Of U.P. And 2 Others on 13 December, 2016
Author: Ramesh Sinha
Bench: Ramesh Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- CRIMINAL MISC. WRIT PETITION No. - 12288 of 2016 Petitioner :- Digvijay Nath Tiwari And 4 Others Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Suresh Kumar Srivastava,Amish Kumar Srivastava Counsel for Respondent :- G.A.,S. Rashid Hon'ble Ramesh Sinha,J.
Hon'ble Mrs. Rekha Dixit,J.
This case is passed over for the day on the ground of illness of Sri Amish Kumar Srivastava, learned counsel for the petitioners. Sri Rashid, learned counsel for private respondent No.3 is present.
List in the next cause list.
(Mrs. Rekha Dixit,J) (Ramesh Sinha,J) Order Date :- 13.12.2016 G.S