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[Cites 0, Cited by 0] [Section 232] [Entire Act]

State of Assam - Subsection

Section 232(b) in Assam Excise Rules, 1945

(b)The partners shall not belong to the same family nor one of the partners shall be related to another as defined in Instruction III, page 174 of the Assam Excise Manual, Volume 1.