Andhra Pradesh High Court - Amravati
Chilikuri Mariyadas, Another, vs The State Of Ap Rep By Its Pp Hyd., on 11 September, 2023
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI Criminal Revision Case No.44 of 2011 PROCEEDING SHEET SL. OFFICE No. DATE ORDER NOTE HCJ
2. & 11.09.2023 RSR, J AVRB,J None represented for the petitioner. List the matter on 18.10.2023 _______ AVRB,J RPD