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Andhra Pradesh High Court - Amravati

Chilikuri Mariyadas, Another, vs The State Of Ap Rep By Its Pp Hyd., on 11 September, 2023

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI Criminal Revision Case No.44 of 2011 PROCEEDING SHEET SL. OFFICE No. DATE ORDER NOTE HCJ

2. & 11.09.2023 RSR, J AVRB,J None represented for the petitioner. List the matter on 18.10.2023 _______ AVRB,J RPD