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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Maharashtra - Subsection

Section 44(2)(c) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(c)the child or juvenile indulges in unlawful activities such as bullying damaging the properties, stealing the belongings of others etc.