Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 65] [Article 243E(3)] [Article 243E] [Constitution] Constitution Subarticle Article 243E(3)(a) in Constitution of India (a)before the expiry of its duration specified in clause (1);