Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 17 in Orissa State Youth Welfare Board Rules, 1996 17. National Youth Award. - The Executive Board shall finalise the recommendations for the National Youth Awards as per the guidelines of Government of India.Projects Appraisal Committee
