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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Daman and Diu - Subsection

Section 15(2) in The Goa, Daman and Diu Prevention of Begging Act, 1972

(2)The Advisory Committee constituted under sub-section (1) or any member thereof, may visit at all reasonable times and after due notice to the Superintendent or In-charge of any Certified Institution in which beggars are detained.