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[Cites 0, Cited by 1] [Section 48] [Entire Act]

State of Punjab - Subsection

Section 48(6) in The Punjab Co-operative Societies Act, 1961

(6)If at the time of audit the accounts of a society are not complete, the Registrar or the person authorised by him under sub-section (1) to audit, may cause the account to be written up at the expense of the society.