Section 2 in The Prevention of Tampering of the Mobile Device Equipment Identification Number, Rules, 2017
2. Definition.
- In these rules, unless the context otherwise requires, -(a)'Manufacturer' means a person who has lawfully obtained the right to assign a Mobile Device Equipment Identification Number to a mobile device before the initial sale of the mobile device;(b)Mobile Device Equipment Identification Number' means a unique -(i)international mobile equipment identity number (IMEI); or(ii)electronic serial number (ESN); or(iii)any other number or signal -that identifies a unique mobile wireless communication device; or for the purposes has the same function and purposes as specified above.
