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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(i) in Tamil Nadu Electricity Regulatory Commission - Tamil Nadu Electricity Distribution Standards of Performance Regulations, 2004

(i)The licensee shall register every complaint made by a consumer whether orally or in writing regarding failure / meter board / service lines, payment of bills and other services relating to supply of power, in the registers exclusively maintained under the following categories:-